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[Cites 0, Cited by 0] [Section 451B] [Entire Act]

Union of India - Subsection

Section 451B(1) in Indian Telegraph Rules, 1951

(1)Without prejudice to the provisions of rule 447, the Telegraph Authority shall have the power to introduce Speed Trunk Call Services between any two stations and while doing so it may withdraw any or all of the categories of trunk calls referred to in rule 451 between such stations.