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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(IV) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IV)While the BOPEE will make all reasonable efforts to contact the candidate or his/her parents as and when required, it will not be responsible if any message is missed by the candidate for want of functional telephone numbers or has failed to attend the call made by the BOPEE official.