Section 22(2)(g) in The Manipur Hill Areas Autonomous District Council Act, 2000

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

(g)undertake schemes or adopt measures including the giving of financial assistance relating to the development of-

(i)agriculture;

(ii)fisheries;

(iii)livestock;

(iv)khadi;

(v)cottage and small industries;

(vi)co-operative movement;

(vii)rural development;

(viii)water supply;

(ix)watershed development;

(v)public health and sanitation including establishment and maintenance of hospitals;

(xi)communication;

(xii)primary and secondary education;

(xiii)adult and non-formal education;

(xiv)physical education;

(xv)games and sports;

(xvi)welfare of students;

(xvii)social forestry including fuel and fodder;

(xviii)rural electrification including distribution of non-conventional energy sources;

(xix)general public utility;

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