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[Cites 0, Cited by 0] [Section 64B] [Entire Act]

State of Rajasthan - Subsection

Section 64B(5) in Rajasthan Factories Rules, 1951

(5)Prohibition of performance of other duties— No safety officer shall be required or permitted to do any work which is inconsistent with or detrimental to the performance of the duties prescribed in sub-rule (3).)