Section 916(2)(c) in Police Regulations, Bengal , 1943

[Cites 0, Cited by 0] [Section 916(2)] [Section 916] [Entire Act]

(c)Returned clothing shall be of three kinds-new, serviceable and unserviceable-

(i)The new returned clothing shall be entered under head (1).

(ii)Serviceable returned clothing shall be entered under head (2).

(iii)Unserviceable clothing shall be cut up or destroyed and struck off the accounts.

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