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[Cites 0, Cited by 0] [Section 210(1)] [Section 210] [Entire Act]

Union of India - Subsection

Section 210(1)(p) in Cantonments Act, 1924

(p)vendors of wheat, rice and other grain or of flour; [* * *] [The word "and" was rep. by Act 24 of 1936, s.55].