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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Meghalaya - Subsection

Section 21(1) in The Meghalaya Prevention Of Gambling Act, 1970

(1)For the word ‘Assam’ wherever it occurs, the word “Meghalaya” shall be substituted; and for the words “State Government”, Government of Assam”, and “State Government of Assam”” wherever they occur, the words “Government of Meghalaya” shall be substituted