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[Cites 0, Cited by 0] [Section 203(1)] [Section 203] [Entire Act]

State of Goa - Subsection

Section 203(1)(a) in The Goa Panchayat Raj Act, 1994

(a)any premises is needed or is likely to be needed for the purpose of being used as a polling station or for the storage of ballot boxes after a poll has been taken; or