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State of Tamilnadu - Section

Section 45 in Tamil Nadu Agricultural University Act, 1971

45. Appointment of first Vice-Chancellor.

- Notwithstanding anything contained in sub-section (1) of section 11, within six months from the appointed day, the first Vice-Chancellor shall be appointed by the Chancellor on a salary to be fixed by him for a period not exceeding five years and on such other conditions as he thinks fit.