Supreme Court - Daily Orders
The Bihar State Beverages Corp.Ltd vs United Breweries Ltd on 2 January, 2014
\226
ITEM NO.19 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).36779/2013
(From the judgement and order dated 19/08/2013 in CWJC No.1747/2013
of The HIGH COURT OF PATNA)
THE BIHAR STATE BEVERAGES CORP.LTD & ORS Petitioner(s)
VERSUS
UNITED BREWERIES LTD Respondent(s)
(With appln(s) for exemption from filing O.T. and prayer for interim
relief)
Date: 02/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE M.Y. EQBAL
For Petitioner(s) Mr. Gopal Singh, Adv.
For Respondent(s) Mr. Ajay Bhargava, Adv.
Ms. V. Anita Bhargava, Adv.
Mr. Susmit Pushkar, Adv.
Mr. Abhijeet Swaroop, Adv. for
M/S. Khaitan & Co., Advs.
UPON hearing counsel the Court made the following
O R D E R
Exemption granted.
Issue notice.
(G. SUDHAKARA RAO) (SHARDA KAPOOR)
COURT MASTER COURT MASTER
\226
ITEM NO.19 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).36779/2013 (From the judgement and order dated 19/08/2013 in CWJC No.1747/2013 of The HIGH COURT OF PATNA) THE BIHAR STATE BEVERAGES CORP.LTD & ORS Petitioner(s) VERSUS UNITED BREWERIES LTD Respondent(s) (With appln(s) for exemption from filing O.T. and prayer for interim relief) Date: 02/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK HON’BLE MR. JUSTICE M.Y. EQBAL For Petitioner(s) Mr. Gopal Singh, Adv.
For Respondent(s) Mr. Ajay Bhargava, Adv.
Ms. V. Anita Bhargava, Adv. Mr. Susmit Pushkar, Adv. Mr. Abhijeet Swaroop, Adv. for M/S. Khaitan & Co., Advs.
UPON hearing counsel the Court made the following O R D E R Exemption granted.
Issue notice.
(G. SUDHAKARA RAO) (SHARDA KAPOOR) COURT MASTER COURT MASTER