Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6 in Tamil Nadu Money-Lenders Act, 1957 6. Money-Lenders to exhibit their names over shops. - Every money-lender shall always keep exhibited over his shop or place of business his name with the words "money-lender" and its equivalent in the regional language.
