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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(2)(c) in The Goa Tillari Irrigation Development Corporation Act, 1999

(c)to utilise the water and other resources in most economical manner for the Tillari Valley, Mandovi Valley and Terekhol Valley in North Goa District of Goa;