Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 108(3)] [Section 108] [Entire Act]

NCT Delhi - Subsection

Section 108(3)(i) in Delhi Motor Vehicles Rules, 1993

(i)that the land and the building of the parking places or the stands, as the case may be, shall at all times be kept clean and in a good state of repair;