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[Cites 0, Cited by 0] [Section 188(2)] [Section 188] [Entire Act]

State of Telangana - Subsection

Section 188(2)(vii) in Telangana Panchayat Raj Act, 2018

(vii)exercise and perform such of the powers and functions of the District Board including the powers to levy any tax or fees, as may be transferred to it under this Act;