Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Tamilnadu - Section Section 18 in Mappilla Marumakkattayam Act, 1939 18. Subsequent devolution of the property. - Succession to the property obtained by an individual member on partition shall be governed by the Islamic Law of Inheritance.
