Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 791 in Rules under the United Provinces Excise Act, 1910

791. Minimum stock for distillery and warehouse attached to it.

- The Excise Commissioner may prescribe the minimum stock of each kind of spirit to be maintained in distilleries and warehouses attached to them to ensure regular supply of spirit to the licensees.