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[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(5)(i) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(i)There shall be sufficient number of guards at all times in different shifts to be posted at the points to be identified by the Person-in-charge in consultation with security in-charge and the Department.