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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Bihar - Subsection

Section 15(xxvii) in Bihar State Journalist Insurance Scheme, 2014

(xxvii)The payment of the fixed amount of the premium, under "Bihar State Journalist Insurance Scheme, 2014" will be borne out in 80:20 ratios by government of Bihar and applicant media representative respectively.