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[Cites 0, Cited by 0] [Section 79(10)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(10)(c) in Kerala Factories Rules, 1957

(c)[ The number and types of first-aid firefighting equipment to be provided for light hazard occupancy shall be as given in Schedule I. For the ordinary hazard or extra hazard occupancies, equipment as given in sub-rule 12 shall be provided in addition to that given in Schedule I.] [Substituted by by SRO. No. 1149/2001 dt. 28-12-2001.]