Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 39 in General Rules and Directions for the Guidance of Contractors 39. - The contractor has to engage the technical staff as follows on the work. (a)For works costing Rs. 2 to 5 lacs. On qualified Diploma holder.(b)For works costing more than Rs. 5 lacs One qualified Degree holder.
