Delhi High Court - Orders
Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 3 October, 2024
Bench: Vibhu Bakhru, Swarana Kanta Sharma
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CUSAA 9/2024
QUALCOMM INDIA PRIVATE LIMITED
.....Appellant
Through: Mr Vivek Sarin, Ms Divyanshi Singh
and Mr Akash Gupta, Advocates.
versus
COMMISSIONER OF CUSTOMS, DELHI AND ORS.
.....Respondent
Through: Mr Gibran Naushad, SSC.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 03.10.2024
1. The Division Bench has not assembled today.
2. List on 07.11.2024.
BY ORDER (COURT MASTER) OCTOBER 03, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2024 at 13:16:45