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Delhi High Court - Orders

Qualcomm India Private Limited vs Commissioner Of Customs, Delhi And Ors on 3 October, 2024

Bench: Vibhu Bakhru, Swarana Kanta Sharma

                                    $~26
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +    CUSAA 9/2024
                                         QUALCOMM INDIA PRIVATE LIMITED
                                                                                     .....Appellant
                                                      Through: Mr Vivek Sarin, Ms Divyanshi Singh
                                                               and Mr Akash Gupta, Advocates.

                                                                                      versus

                                                COMMISSIONER OF CUSTOMS, DELHI AND ORS.
                                                                                          .....Respondent
                                                            Through: Mr Gibran Naushad, SSC.

                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                                 ORDER

% 03.10.2024

1. The Division Bench has not assembled today.

2. List on 07.11.2024.

BY ORDER (COURT MASTER) OCTOBER 03, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2024 at 13:16:45