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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(1)(a) in Srinagar and Jammu Cluster Universities Act, 2016

(a)receive all applications for recognition or affiliation of colleges and other teaching institutions including all applications for recognition in new courses or subjects referred to it by the Syndicate and cause an inspection to be made and lay its report before the Syndicate for decision ;