Punjab-Haryana High Court
Sardara Singh vs Paramjit Kaur And Ors on 9 September, 2013
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
RSA No. 4150 of 2011(O&M)
Date of Decision:09.09.2013
Sardara Singh ... Appellant
vs.
Paramjit Kaur and ors. ... Respondents
CORAM:HON'BLE MR. JUSTICE VIJENDER SINGH MALIK
Present:- Mr. Kewal Singh, Advocate for
Mr. Hemant Bassi,Advocate
for the appellant.
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VIJENDER SINGH MALIK,J(ORAL) The sole appellant was reported to have died on 10.09.2012. Since then the appeal is pending for bringing on record his LRs. No application has so far been made to bring on record his LRs.
In this view of the matter, the appeal stands abated.
September 09,2013 (VIJENDER SINGH MALIK )
dinesh JUDGE
Kumar Dinesh
2013.09.10 10:00
I attest to the accuracy and
integrity of this document
High Court,Chandigarh