Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 15 in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986 15. Appointments to be notified.- The appointments of the Vice-Chancellor, the Pro-ViceChancellor, the Registrar and the Finance Officer shall be notified in the Gazette.
