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[Cites 0, Cited by 0] [Section 157(1)] [Section 157] [Entire Act]

Union of India - Subsection

Section 157(1)(b) in The Trade Marks Rules, 2017

(b)the Trade Marks Registry located in "Region A" as defined in clause (f) of rule 2 of the Official Languages (Use for Official Purposes of the Union) Rules, 1976, the Registrar may, in his discretion, make final orders either in Hindi or in English.