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State of Odisha - Section

Section 29 in The Orissa Press Representatives' Accreditation Rules, 1966

29. Accreditation of correspondents at District and Sub-divisional headquarters.

- Subject to the relevant provisions made in the foregoing rules, the following rules shall be applicable in respect of accreditation of correspondents at Districts and Sub-divisional levels :
(i)Daily newspapers and news-agencies, weeklies and fortnightlies published from Orissa and Oriya dailies, weeklies and fortnightlies published outside Orissa will be entitled to accreditation at Districts and Sub-divisional levels subject to the other conditions prescribed in the rules.
(ii)An application for accreditation should be submitted in the manner prescribed in Rule 12 above through the District Magistrate concerned.
(iii)The District Magistrate shall forward these applications after proper verification and with his recommendations to the Director of Public Relations who shall place the case for consideration of the Committee at its next meeting.