Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 10 in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989 10. [ Omitted] [Omitted by M.P. Notification No.F-13-45-99-XXIX-2, dated 17-3-2005.],
