Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 63 in The U.P. Blackmarketeer Prisoners Rules, 1979

63.

The keeping of dogs is prohibited. Other pets of a harmless nature arc permitted.