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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(l) in Shri Jagannath Temple Act, 1955

(l)three persons (one of whom shall be Chartered Accountant) from among the persons who do not belong to any of the categories referred to in Clauses (j) and (k)... members :