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[Cites 0, Cited by 0] [Section 187(5)] [Section 187] [Entire Act]

Union of India - Subsection

Section 187(5)(f) in The Dedicated Freight Corridor Railway General Rules, 2018

(f)after proceeding fifteen hundred meters from the place where the explosion occurred, if he does not explode any more detonator or sees no other signal, he may then resume authorised speed, The loco pilot shall report the incident to the controller or the next station.