Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 12 in Jharkhand Panchayat Raj Act, 2001 12. [Every such village, which has been specified as a village for the purposes of this Act under section 2 (ii) shall be under a Gram Panchayat.] [Substituted by Jharkhand Act No. 12 of 2003 dated 6.12.2003.]
