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State of Jharkhand - Section

Section 23 in Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955

23.

A consolidated result of the examination will be prepared by the Commission and a copy of the marks obtained both at the written and the viva voce tests, as well as copy of the printed table of/the consolidated results, shall be supplied individually to each candidate, soon after the results are complied and the list referred to in rule 19 is submitted to the Governor.