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Supreme Court - Daily Orders

Kailash Chandra Meena vs Union Of India on 20 April, 2018

     ITEM NO.6                         REGISTRAR COURT. 1               SECTION X

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR MR. KAPIL MEHTA

                               WRIT PETITION (CIVIL) Diary No(s). 7078/2018

     KAILASH CHANDRA MEENA & ORS.                                      Petitioner(s)

                                                   VERSUS

     UNION OF INDIA & ORS.                                             Respondent(s)

     (FOR ADMISSION and IA No.53510/2018-CONDONATION OF DELAY IN
     REFILING)

     Date : 20-04-2018 This petition was called on for hearing today.



     For Petitioner(s)
                                      Mr Mohd. Asad Khan, Adv.
                                      Mr Mrinal Kumar Sharma, Adv.
                                      Mr. Danish Zubair Khan, AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Delay of 10 days in refiling is condoned. Process as per rules.

KAPIL MEHTA Registrar 20.4.2018 hj Signature Not Verified Digitally signed by HEMA JOSHI Date: 2018.04.24 17:14:59 IST Reason: