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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(12) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(12)Store vats shall be kept in a room or building set apart entirely for them and provided with only one door. Such room or building shall be named as the store-room or warehouse and shall be under the lock and key of the licensee as well as the distillery Officer.