Section 51(1)(b) in Telangana Excise Act, 1968

[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

(b)

(i)village officers or servants including members of the village police,

(ii)sarpanches, members and officers of the gram panchayat, and

(iii)all officers (other than [Prohibition and Excise Officers] [[Throughout the Act

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