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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Gujarat - Subsection

Section 41(g) in Sardar Patel University Act, 1955

(g)the procedure at a meeting of the Senate, the Syndicate, [the Academic Council,] [These words were inserted by Gujarat 15 of 1970, Section 7.] the Boards of Studies, and the Board of Post-graduate Studies and Research and the quorum of members to be required for the transaction of business;