Section 37(2)(vii) in Tamil Nadu Panchayats Building Rules, 1997

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State of Tamilnadu - Subsection

Section 37(2)(vii) in Tamil Nadu Panchayats Building Rules, 1997

(vii)I agree to carry out demarcation, formation and construction of streets, lanes, passages, pathways and other open spaces reserved for common public like parks, play fields, children play space including levelling, paving, metalling, flagging, channelling, sewering, conserving and lighting in accordance with the provisions of the lay-out approval.

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State of Tamilnadu - Subsection

Section 37(2)(vii) in Tamil Nadu Panchayats Building Rules, 1997