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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Soma Devi vs . Jai Lal on 7 September, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

Soma Devi Vs. Jai Lal .

CMPMO No. 421/2022

07.09.2022 Present: Ms. Veena Sharma, Advocate, for the petitioner.

CMPMO No. 421/2022

Issue notice to the respondent returnable for 13.10.2022, on taking steps within three days.

List on 13th October, 2022.

CMP No. 12451/2022 Heard. As the instant is a transfer petition, further proceeding pending before the learned Court below will remain stayed, till final disposal of the petition. The application stands disposed of.

Copy dasti.

(Chander Bhusan Barowalia) Judge 7th September, 2022 (raman) ::: Downloaded on - 07/09/2022 20:15:26 :::CIS