Himachal Pradesh High Court
Soma Devi vs . Jai Lal on 7 September, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
CMPMO No. 421/202207.09.2022 Present: Ms. Veena Sharma, Advocate, for the petitioner.
CMPMO No. 421/2022Issue notice to the respondent returnable for 13.10.2022, on taking steps within three days.
List on 13th October, 2022.
CMP No. 12451/2022 Heard. As the instant is a transfer petition, further proceeding pending before the learned Court below will remain stayed, till final disposal of the petition. The application stands disposed of.
Copy dasti.
(Chander Bhusan Barowalia) Judge 7th September, 2022 (raman) ::: Downloaded on - 07/09/2022 20:15:26 :::CIS