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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(zt) in The Delhi Electricity Supply Code And Performance Standards Regulations, 2007

(zt)"Unelectrified area" shall mean areas requiring/undergoing development (including smaller pockets within larger developed areas, which themselves require/are undergoing development,such that the area does not have any existing distribution network/ appropriate transformation capacity to cater to the demand/ potential load of such area. Such areas shall continue to be treated as unelectrified till such time a distribution network has been established and electrified to cover the proposed plotting/ development layout thereof.