Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(k) in The Delhi School Education Act, 1973 (k)"Head of school" means the principal academic officer, by whatever name called, of a recognised school;
