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[Cites 0, Cited by 0] [Section 263(1)] [Section 263] [Entire Act]

NCT Delhi - Subsection

Section 263(1)(a) in The New Delhi Municipal Council Act, 1994

(a)provide or appoint in proper and convenient situations public receptacles, depots or places for the temporary deposit of rubbish, filth and other polluted and obnoxious matter and for the final disposal of rubbish, filth and other polluted and obnoxious matter;