Delhi High Court - Orders
M/S Driplex Water Engineering Private ... vs Ntpc Limited on 26 September, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 99/2021, EX.APPL.(OS)670/2021,
EX.APPL.(OS)874/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
..... Decree Holder
Through: Mr. Vikram Nandrajog, Advocate.
versus
NTPC LIMITED
..... Judgement Debtor
Through: Appearance not given.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 26.09.2022
1. Learned counsel for the Judgment Debtor submits that the arguing Counsel is out of India and sought an adjournment.
2. Adjournment is not opposed by learned Counsel for the Decree Holder.
3. List this matter on 20th March, 2023.
NEENA BANSAL KRISHNA, J SEPTEMBER 26, 2022 va Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:27.09.2022 13:09:55