Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Rajasthan - Subsection Section 54(4) in The Rajasthan Molasses Rules, 1985 (4)The licensee shall maintain in a book, paged and sealed with the seal of the District Excise Officer such accounts and submit such return as may prescribed by the Excise Commissioner.
