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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(2)(iii) in The Maharashtra Tapi Irrigation Development Corporation Act, 1997

(iii)the implementation of the provisions of this Act; and such estimates shall contain a Statement showing, the estimated income and expenditure on capital and revenue accounts for the next year and such other particulars, indicating the financial performance of the Corporation, as the State Government may direct. The budget shall clearly reveal the financial outlay and performance.