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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(b) in Punjab Boiler Attendants Rules, 1961

(b)has served for not less then three years as an engine fitter where boilers and engines are repaired or made or worked under steam, one year at least of which he should have worked as an Assistant Fireman; or