Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 13 in Jammu and Kashmir Contract Act, Svt. 1977 (1920 A.D.) 13. "Consent" defined Two or more persons are said to consent when they agree upon the same thing in the same sense.
