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Supreme Court - Daily Orders

T. Sudhakar Pai vs M/S Manipal Academy Of Higher Education on 30 October, 2023

Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia

                                                                    1
     SLP (C)             No(s).   24088/2023 & CONTD. MATTER


     ITEM NO.10 + 36                                           COURT NO.2                        SECTION IV-A

                                       S U P R E M E C O U R T O F                   I N D I A
                                               RECORD OF PROCEEDINGS
     Item No.10
     Petition(s) for Special Leave to Appeal (C)                                    No(s).      24088/2023

     (Arising out of impugned final judgment and order dated 17-07-2023
     in CA No. 404/2022 passed by the High Court Of Karnataka At
     Bengaluru)

     T. SUDHAKAR PAI                                                                       Petitioner(s)

                                                                  VERSUS

     M/S MANIPAL ACADEMY OF HIGHER EDUCATION & ORS.   Respondent(s)
     (IA No.179272/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and     IA No.190199/2023-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES )

     WITH
     SLP(C) No. 20229/2023 (IV-A)
     ( IA No.184628/2023-EXEMPTION                                FROM     FILING    C/C   OF    THE   IMPUGNED
     JUDGMENT)

     Item No.36
     Petition(s)                    for    Special      Leave      to    Appeal     (C)      No(s).     19733-
     19734/2023

     ([TO BE TAKEN UP ALONG WITH ITEM NO. 10 I.E. SLP(C) No.
     24088/2023]........ IA No.180284/2023-EXEMPTION FROM FILING C/C OF
     THE IMPUGNED JUDGMENT and IA No.180287/2023-EXEMPTION FROM FILING
     O.T. )

     Date : 30-10-2023 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)                        Mr. Bharat Sood, Adv.
                                              Mr. P. S. Sudheer, AOR
                                              Mr. Rishi Maheshwari, Adv.
                                              Ms. Anne Mathew, Adv.
                                              Ms. Miranda Solaman, Adv.
Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
                                              Mr. Nitin Rai, Adv.
Date: 2023.10.31
17:23:29 IST
Reason:
                                              Mr. Krishan Kumar, AOR

     For Respondent(s)                        Dr. A.M. Singhvi, Sr. Adv.
                                              Mr. A.N.S. Nadkarni, Sr. Adv.
                                              Mr. Mahesh Agarwal, Adv.
                                                    2
SLP (C)   No(s).    24088/2023 & CONTD. MATTER


                                Mr. Rishi Agrawala, Adv.
                                Mr. Ankur Saigal, Adv.
                                Mr. Ashok Panigrahi, Adv.
                                Mr. Victor Das, Adv.
                                Ms. Megha Mehta Agrawal, Adv.
                                Mr. Abhinabh Garg, Adv.
                                Mr. Anirudh Bhatia, Adv.
                                Ms. Anwesha Padhi, Adv.
                                Ms. Geetanjali, Adv.
                                Mr. Krishnan, Adv.
                                Mr. Kaustubh Singh, Adv.
                                Mr. E. C. Agrawala, AOR

                                Mr. Krishan Kumar, AOR

                   UPON hearing the counsel the Court made the following
                                      O R D E R

It is stated that learned counsel for the petitioner is in some personal difficulty.

List after two weeks.

(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)