Supreme Court - Daily Orders
T. Sudhakar Pai vs M/S Manipal Academy Of Higher Education on 30 October, 2023
Bench: Sanjay Kishan Kaul, Sudhanshu Dhulia
1
SLP (C) No(s). 24088/2023 & CONTD. MATTER
ITEM NO.10 + 36 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Item No.10
Petition(s) for Special Leave to Appeal (C) No(s). 24088/2023
(Arising out of impugned final judgment and order dated 17-07-2023
in CA No. 404/2022 passed by the High Court Of Karnataka At
Bengaluru)
T. SUDHAKAR PAI Petitioner(s)
VERSUS
M/S MANIPAL ACADEMY OF HIGHER EDUCATION & ORS. Respondent(s)
(IA No.179272/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.190199/2023-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES )
WITH
SLP(C) No. 20229/2023 (IV-A)
( IA No.184628/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Item No.36
Petition(s) for Special Leave to Appeal (C) No(s). 19733-
19734/2023
([TO BE TAKEN UP ALONG WITH ITEM NO. 10 I.E. SLP(C) No.
24088/2023]........ IA No.180284/2023-EXEMPTION FROM FILING C/C OF
THE IMPUGNED JUDGMENT and IA No.180287/2023-EXEMPTION FROM FILING
O.T. )
Date : 30-10-2023 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Bharat Sood, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Ms. Miranda Solaman, Adv.
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Mr. Nitin Rai, Adv.
Date: 2023.10.31
17:23:29 IST
Reason:
Mr. Krishan Kumar, AOR
For Respondent(s) Dr. A.M. Singhvi, Sr. Adv.
Mr. A.N.S. Nadkarni, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
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SLP (C) No(s). 24088/2023 & CONTD. MATTER
Mr. Rishi Agrawala, Adv.
Mr. Ankur Saigal, Adv.
Mr. Ashok Panigrahi, Adv.
Mr. Victor Das, Adv.
Ms. Megha Mehta Agrawal, Adv.
Mr. Abhinabh Garg, Adv.
Mr. Anirudh Bhatia, Adv.
Ms. Anwesha Padhi, Adv.
Ms. Geetanjali, Adv.
Mr. Krishnan, Adv.
Mr. Kaustubh Singh, Adv.
Mr. E. C. Agrawala, AOR
Mr. Krishan Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
It is stated that learned counsel for the petitioner is in some personal difficulty.
List after two weeks.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)