Section 2(a) in The Prevention And Control Of Infectious And Contagious Diseases In Animals Act, 2009
(a)“animal” means,—(i)cattle, buffalo, sheep, goat, yak, mithun;(ii)dog, cat, pig, horse, camel, ass, mule, poultry, bees; and(iii)any other animal or bird as the Central Government may, by notification, specify;
