Delhi High Court - Orders
Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 30 March, 2026
$~22 & 23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 93/2019 & I.A. 153/2019
MINISTRY OF PETROLEUM & NATURAL GAS .....Petitioner
Through: Mr. K.R. Sasiprabhu, Mr. Vishnu
Sharma and Mr. Mohammad Ilyas,
Advocates
Mob: 9746674796
versus
HARDY EXPLORATION & PRODUCTION (INDIA) INC
.....Respondent
Through: Ms. Avlokita Rajvi, Mr. Lakshya
Khanna and Mr. Bakhshind Singh,
Advocates
Mob: 9958224702
23
+ OMP (ENF.) (COMM.) 52/2019 & EX.APPL.(OS) 141/2016
HARDY EXPLORATION & PRODUCTION (INDIA) INC
.....Decree Holder
Through: Ms. Avlokita Rajvi, Mr. Lakshya
Khanna and Mr. Bakhshind Singh,
Advocates
Mob: 9958224702
versus
GOVERNMENT OF INDIA, MINISTRY OF PETROLEUM &
NATURAL GAS .....Judgement Debtor
Through: Mr. K.R. Sasiprabhu, Mr. Vishnu
Sharma and Mr. Mohammad Ilyas,
Advocates
Mob: 9746674796
Mr. Ruchir Mishra, Mr. Sanjiv Kumar
Saxena, Mr. Mukesh Kumar Tiwari,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 31/03/2026 at 21:02:00
Ms. Reba Jena Mishra, Ms. Poonam
Shukla, Advocates
Mob: 9811673689
Email: [email protected]
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 30.03.2026
1. Hon'ble Judge is on leave today.
2. Re-notify on 07th September, 2026.
BY ORDER COURT MASTER MARCH 30, 2026 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/03/2026 at 21:02:00