Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 55 in The Navy (Pension) Regulations, 1964 55. [ Definition of the term legitimate children. [Omitted Substitued by S.R.O. 309, dated 5th September, 1974] - For the purpose of family pension, the term "legitimate children" shall include "validly adopted children."]
